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Kailas Laxman Gawade vs The State Of Maharashtra And Ors
2022 Latest Caselaw 12903 Bom

Citation : 2022 Latest Caselaw 12903 Bom
Judgement Date : 12 December, 2022

Bombay High Court
Kailas Laxman Gawade vs The State Of Maharashtra And Ors on 12 December, 2022
Bench: R.D. Dhanuka, M. M. Sathaye
                    Yugandhara Patil

                                                                            24-WP-15288-2022.doc

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION NO. 15288 OF 2022
                    Kailas Laxman Gawade                   ... Petitioner
                          Versus
                    The State of Maharashtra and Ors.      ... Respondents
                                                WITH
                                 WRIT PETITION NO. 15139 OF 2022
YUGANDHARA
                                            (Not on board)
SHARAD
PATIL               Ganesh Dattatray Jagtap                ... Petitioner
Digitally signed
by YUGANDHARA
                          Versus
SHARAD PATIL
Date: 2022.12.15
14:58:59 +0530
                    The State of Maharashtra and Ors.      ... Respondents

                                               ******

Mr. Sachin H. Deokar for the Petitioner in both Wps Mr. V. S. Gokhale B panel Counsel for State Respondent Nos. 1 to 6 in WP No. 15288/22 and for Respondent Nos. 1 to 8 in WP Nos. 15139/22.

****** CORAM: R. D. DHANUKA AND M.M.SATHAYE JJ.

                                                     DATE    : 12th DECEMBER 2022
                    P.C. :-

1. At the request of learned AGP placed the matters on supplementary board on 20th December 2022.

2. Learned counsel for the State to consider whether the Judgment relied upon by the Petitioners annexed at page 121 to this Petition is on the same issue.

[M.M.SATHAYE,J.] [R. D. DHANUKA, J.]

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