Pradeep Manjibhai Pithadiya vs Laxman Baburao Dhembre
2022 Latest Caselaw 12749 Bom

             Digitally signed
             by JITENDRA
  JITENDRA SHANKAR
           NIJASURE
  SHANKAR Date:
  NIJASURE 2022.12.07
             18:21:25
             +0530



                                                                  m5-wpst-30070-2022.doc

jsn
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                    WRIT PETITION (ST.) NO.30070 OF 2022

       Pradeep Manjibhai Pithadiya                                    ...Petitioner

                        Versus

       Laxman Baburao Dhembre                                         ...Respondent

                                                     ----------
       Mr. Aniruddha A. Garge, i/b. Kashyap S. Bhalerao for the Petitioner.
                                                     ----------

                                             CORAM :         R.I. CHAGLA J

                                              DATE       :   7TH DECEMBER, 2022

       ORDER :

1. Mentioned. Not on board. Taken on board.

2. By order dated 5th November, 2022 passed by the

Additional District and Sessions Judge, Kalyan in Civil Appeal No.83

of 2015, the implementation and execution of judgment and decree

passed by the Court was stayed for the period of six weeks from the

date of the order. The circulation of Writ Petition (St.) No.30070 of

2022 was granted for 6th January, 2023 and which date is now

changed to 13th January, 2023. Accordingly, the stay granted by the

m5-wpst-30070-2022.doc

Lower Court of six weeks is further extended till 13th January, 2023.

3. Place the Writ Petition on 13th January, 2023.

[R.I. CHAGLA J.]