Jumrani Gautam Anilkumar And Ors vs Union Of India Thr Ministry Of ...
2022 Latest Caselaw 12732 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2223 OF 2022

 Jumrani Gautam Anilkumar And Ors             ....PETITIONER
            V/S
 Union Of India Thr Ministry Of Ayush And Ors
                                           ....RESPONDENT

WITH WRIT PETITION NO. 2224 OF 2022

Abnave Sneha Pramod And Ors ....PETITIONER V/S Union Of India Thr. Ministry Of Ayush And Ors ....RESPONDENT

WITH WRIT PETITION NO. 5556 OF 2022

Gondhale Vaishnavi Ramnath And Ors ....PETITIONER V/S Union Of India Thr. Secretary Ministry Of ....RESPONDENT Ayush And Ors

WITH WRIT PETITION NO. 5558 OF 2022

Choudhari Daminee Suresh And Ors ....PETITIONER V/S Union Of India And Ors ....RESPONDENT

WITH WRIT PETITION NO. 12490 OF 2022

Isha Y Gangwane And Ors ....PETITIONER

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V/S Union Of India Thr Ministry Of Ayush And Ors ....RESPONDENT

WITH WRIT PETITION STAMP NO. 5004 OF 2022

Chaudhary Zoha Maimuna Aslam Parvez And ....PETITIONER Ors V/S Union Of India Through Ministry Of Ayush And ....RESPONDENT Ors

Mr. V. B. Naik, Sr. Adv. i/by Suryajeet P. Chavan for the Petitioner in WP/2223/2022, WP/5004/2022, WP/2224/2022 & WP/12490/2022.

Mr. Mihir Desai, Sr. Adv. i/by Rajaram V. Bansode for the Petitioner in WP/5556/2022, WP/8126/2022, WP/5558/2022 Mr. R. V. Govilkar a/w Mihir Govilkar @ A. R. Gole @ Vaishali Botle for the Respondent no. 1 in all Writ Petitions. Mr. Sameer Khedekar a/w Jagruti Vemula for the Respondent no. 3 and 7 in all Writ Petitions. Mr. Sachin Shetye a/w R. V. Govilkar @ Mihir Govilkar for the Respondent no. 5 in all Writ Petitions.Mr. N. K. Rajpurohit â€" AGP for the State.

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 7th December, 2022

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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