Sharad S/O Rajaram Ushire vs The State Of Maharashtra Thru The ...
2022 Latest Caselaw 12698 Bom

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        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                     WRIT PETITION NO.14906 OF 2022

Sharad S/o Rajaram Ushire                                        ...Petitioner
     Versus
The State Of Maharashtra
Thru The Secretary, Revenue Dept. And Ors.                       ...Respondents
.....
Mr.Shashikant Gaikwad i/b.Mr.Tukaram Venjane,                               for     the
Petitioner.
Mr.S.L. Babar-AGP, for Respondent Nos.1 to 5.
.....
                                         CORAM : R.D.DHANUKA &
                                                 M.M.SATHAYE, JJ.

DATED : 6th DECEMBER, 2022

P.C.:

1. Mr.Babar, learned AGP, appearing for Respondent Nos.1

to 5, seeks time to take instructions and to make a statement

whether the issues raised by the Petitioner in this writ petition

are already concluded by the judgment of this Court, Nagpur

Bench in WP/5466/2004 (Annexure Exhibit 'G' Collectively) or

not.

2. Place the matter on supplementary board on

13th December, 2022.

(M.M.SATHAYE, J.)                                       (R.D.DHANUKA, J.)


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