Shri. Sudam Sahadu Sukare And Ors vs The Chief Secretary, Revenue ...
2022 Latest Caselaw 12640 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9367 OF 2022

 Shri. Sudam Sahadu Sukare And Ors             ....PETITIONER
             V/S
 The Chief Secretary, Revenue Dept. Mantralaya
                                            ....RESPONDENT

And Ors

WITH INTERIM APPLICATION NO. 17071 OF 2022 In Writ Petition 9367 OF 2022

Sudam Sahadu Sukare And Ors ....PETITIONER V/S The Secretary Dept. Of Revenue And Forest And ....RESPONDENT Ors

Mr Ashish S Gaikwad along with Ms Prerna Agavekar And Ms Bhavana Khichi Advocates for the Petitioners in WP And for Applicant in IA No. 17071 0f 2022. Mr A P Vanarase - AGP - State - for Respondent No. 1 to 6; Mr Sanjiv A Sawant i/by Mr S M Suryawanshi Advocates for R No. 7.

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 5th December, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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