Naresh S/O Netram Nagpure And 6 ... vs The State Of Mah. Thr. Pso Ps ...
2022 Latest Caselaw 12635 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 817 OF 2022
                          In
                   STAMP NO. OF

 Naresh S/o Netram Nagpure And 6 Others       ....PETITIONER
             V/S
 The State Of Mah. Thr. Pso Ps Ramnagar Gondia
                                           ....RESPONDENT

Dist.gondia

R.M. DAGA for Petitioner APP for Respondent

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 5th December, 2022 P.C. :

SHRI ANIL MARDIKAR, Sr. Adv. a/w SHRI R.M. DAGA, Adv FOR THE PETITIONER.SHRI S.M. GHODESWAR, APP FOR STATE. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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