Bipin Madhusudan Morjaria And Anr vs Jayesh Vinayak Choudhary And Ors
2022 Latest Caselaw 12620 Bom

           Megha                                    22_ao_1072_2022.doc



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                          APPEAL FROM ORDER NO.1072 OF 2022
                                        WITH
                         INTERIM APPLICATION NO.20184 OF 2022
                                          IN
                          APPEAL FROM ORDER NO.1072 OF 2022

            Bipin Madhusudan Mojaria and Ors.                  ...Appellants
                           Versus
            Azeem Siraj Mukadam and Ors.                      ...Respondents
                                              ...
           Mr. A. Khan with Mr. Parth S. Vardhan for the Appellant.
           Mr. S.M. Kamtam for Respondent Nos.9 to 16.
           Mr. J.K. Shah with Ms Pooja Shah i/b. M/s. R.J. Law for Respondent
           Nos.1 to 6 and 8.
           Mr. D.V. Sawant with Mr. Prashant Malik, Mr. Kunar Gaurav Saukar and
           Mr. Shailesh Goyal for the Respondents.


                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 5th DECEMBER, 2022.

P. C. :-

1. Learned counsel for the Appellant seeks leave to place on

record the entire set of judgments as well as compilation of documents,

which form part of the trial Court record. To be filed in the registry

within one week.

2 Stand over to 19/12/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed by MEGHA MEGHA S PARAB 1/1 S Date:

PARAB 2022.12.07 20:19:18 +0530