Haridas Digambar Kokate vs The State Of Maharashtra And Ors
2022 Latest Caselaw 12468 Bom

                       (7)-WP-4853-21.doc.


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION
          Digitally
          signed by
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
          2022.12.02
                                        WRIT PETITION NO.4853 OF 2021
          10:48:14
          +0530




                       Shri. Haridas Digambar Kokate                      ..Petitioner

                              Versus

                       The State of Maharashtra & Ors.                    ..Respondents

                       Mr. Y. B. Lengare, for the Petitioner.
                       Smt. S. S. Bhende, AGP for the Respondent/State.
                       Mr. Vijay Killedar, for the Respondent No.4.

                                             CORAM : NITIN W. SAMBRE &
                                                     SHARMILA U. DESHMUKH, JJ.

DATE : 1st DECEMBER, 2022

P.C.

In view of order of this Court dated 28 th September, 2022, adjourned to 31st March, 2023, awaiting judgment of the Apex Court.

                       [SHARMILA U. DESHMUKH, J.]             [NITIN W. SAMBRE, J.]




                       BGP.                                                      1 of 1