Abhinay Gyan Gangeshwar Prasad ... vs State Of Mah. Thr. Ps Incharge Rana ...
2022 Latest Caselaw 8704 Bom

                                                   1                            22-WP-693-21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                                     CRIMINAL WRIT PETITION NO.693 OF 2021

                                    ABHINAY GYAN S/O GANGESHWAR PRASAD
                                                     Vrs.
                                     STATE OF MAHARASHTRA AND ANOTHER
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Office Notes, Office Memoranda of                                Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                                   Shri Prabhjit Jauhar, Ms. Tulika Bhatnagar and Ms. Ayushi Dangre,
                                   Advocates for petitioner.
                                   Shri S. S. Doifode, A. P. P. for respondent No.1.
                                   Shri S. K. Mishra, Senior Advocate assisted by S/Shri Ayush Sharma
                                   and Kabir Jhamb, Advocates for respondent No.2.

                                                CORAM:-       MANISH PITALE AND
                                                              VALMIKI SA MENEZES, JJ.

DATED :- 30/08/2022.

1. Heard the learned counsel for the parties.

2. Reserved for Judgment.

                              [VALMIKI SA MENEZES, J.]                     [MANISH PITALE, J.]



        Choulwar




                   Digitally signed by
    VITHAL         VITHAL MAROTRAO
    MAROTRAO       CHOULWAR
                   Date: 2022.08.30
    CHOULWAR       18:02:29 +0530