Baban S/O Shamrao Maind vs State Of Maharashtra Thro. Pso. Ps ...
2022 Latest Caselaw 8684 Bom

Citation : 2022 Latest Caselaw 8684 Bom
Judgement Date : 30 August, 2022

Bombay High Court

Baban S/O Shamrao Maind vs State Of Maharashtra Thro. Pso. Ps ... on 30 August, 2022

Bench: G. A. Sanap

            1/1                                                                    4 apeal 346.22.odt..odt




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH : NAGPUR

                                         CRIMINAL APPLICATION NO.409 OF 2022
                                                         IN
                                            CRIMINAL APPEAL NO.346 OF 2022
                                                  Baban s/o Shamrao Maind
                                                              VS.
                                State of Maharashtra, through PSO PS Gondia Rural Dist. Gondia
             Office     Notes,    Office                          Court's or Judge's orders
             Memoranda of Coram,
             Appearances, court's orders
             or      directions     and
             Registrar's orders
                                            None for the appellant.


                                                CORAM :      G. A. SANAP, J.

DATE : 30.08.2022

1. Record and proceedings has received.

2. In view of this position, the application is allowed.

3. The production of the certified copy of the judgment and order is dispensed with.

4. The application stands disposed of. CRIMINAL APPEAL NO.346 OF 2022

1. Put up this matter after four weeks.

JUDGE

manisha

Signed By:MANISHA ALOK SHEWALE

Signing Date:30.08.2022 17:25