Rajesh Chaturvedi vs Gurunanak Romell Llp. And Ors
2022 Latest Caselaw 8580 Bom

Citation : 2022 Latest Caselaw 8580 Bom
Judgement Date : 29 August, 2022

Bombay High Court

Rajesh Chaturvedi vs Gurunanak Romell Llp. And Ors on 29 August, 2022

Bench: N. J. Jamadar

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          19:23:20 +0530                                                                14 sj 41 of 2021.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                                 SUMMONS FOR JUDGMENT N.41 OF 2021
                                                 IN
                                  COMM. SUMMARY SUIT NO.319 OF 2020

  Rajesh Chaturvedi                                                       ...     Plaintiff
        Versus
  Gurunanak Romell LLP and Ors.                                           ...   Defendants

  Ms. Anita Castellino with Ms. Meena Shah, Ms. Unnati Mishra i/by Pandya and Co.,
  for Plaintiff.
  Mr. Prasad and Mr. Pradeep i/by Ms. Shivani Samel for Defendants.
                                    CORAM:        N.J.JAMADAR, J.

                                    DATE:         29th AUGUST, 2022

  P.C.:

1. Heard the learned Counsel for the parties.

2. The learned Counsel for the Plaintiff seeks leave to tender an Affidavit in

Rejoinder.

3. Leave granted.

4. Affidavit in Rejoinder is taken on record.

5. At the request of the learned Counsel for the Defendants, list on 19 th

September, 2022.


                                                                          ( N.J.JAMADAR, J. )




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