Chandrakant Sukhdev Katarnavre ... vs Chembur Siddharth Colony ...
2022 Latest Caselaw 8517 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  REVIEW PETITION (WRIT PETITION). NO. 3 OF 2022
                       In
           WRIT PETITION 2482 OF 2012

 Chembur Siddharth Colony Pravartan           ....PETITIONER
 Co-operative Housing Society (regd) And 17
 Ors.
             V/S
 Siddharth Colony Vikas Seva Sangh Sahkari ....RESPONDENT

Grihnirman Sanstha And 11 Ors

WITH INTERIM APPLICATION NO. 2276 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Eknath Nivrutti Mokal And 2 Ors ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 33 Ors.

WITH INTERIM APPLICATION NO. 2278 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Vijay Nana Adsule And 2 Ors. ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 17 Ors.

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WITH INTERIM APPLICATION NO. 2284 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Ajagganath Bhole And 2 Ors. - Applicant ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 17 Ors.

WITH INTERIM APPLICATION NO. 2286 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Sunil Manohar Bansude Chief Promoter Of ....PETITIONER Siddharth Co-op.hsg.soc.(prop.) And 2 Ors V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) Ors.

WITH INTERIM APPLICATION NO. 2282 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Suresh Ganapat Kadam And 2 Ors ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And Ors.

WITH INTERIM APPLICATION NO. 2317 OF 2021 In

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REVIEW PETITION (WRIT PETITION). 3 OF 2022

Suman Ranjit Jeth ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 17 Ors.

WITH INTERIM APPLICATION NO. 2275 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Sunil Manohar Ahire And 2 Ors ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 33 Ors

WITH INTERIM APPLICATION NO. 2280 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Anil Eknath Bhujbal And 2 Ors. ....PETITIONER (applicants/interveners) V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 33 Ors.

WITH INTERIM APPLICATION NO. 2283 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

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Chandrakant Sukhdev Katarnavre And Anr ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And Ors.

WITH INTERIM APPLICATION NO. 2281 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Bhaskar Khushaba Katarnavre And Another ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And 33 Ors. And

WITH INTERIM APPLICATION NO. 2274 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Anand Pandurang Kale And 2 Ors. ....PETITIONER V/S Chembur Siddharth Colony Pravartan Co-op.hsg.

....RESPONDENT Soc.and17ors And Siddharth Colony Vikas Seva And11ors

WITH INTERIM APPLICATION NO. 2279 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Ramakant Chavan And 2 Ors ....PETITIONER V/S Chembur Siddharth Colony Pravartan

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Co-operative Housing Society (regd) And Ors.

WITH INTERIM APPLICATION NO. 2277 OF 2021 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Priyatam Bhaskar Mokal ....PETITIONER V/S Chembur Siddharth Colony Pravartan Co-op.hsg.

....RESPONDENT Soc.and17ors And Siddharth Colony Vikas Seva And15ors

WITH INTERIM APPLICATION LODGING NO. 26789 OF 2022 In REVIEW PETITION (WRIT PETITION). 3 OF 2022

Aaryaratna Vikram Kamble ....PETITIONER V/S Chembur Siddharth Colony Pravartan ....RESPONDENT Co-operative Housing Society (regd) And Ors.

Mr. Sanjay Singhvi, Senior Advocate a/w Mr. Ghanshyam Thombre, Ms. Manali Kadam i/by Mr. Raj L. Kamble - Advocate for the Petitioner Mr. S.M.Seegarla a/w. Mr. Swapnil Shikhare i/by RMG Law Associates and Intervenor in IA 2317 of 2021. Mr. Milind More, Addl. GP a/w Mr. Amit Shastri, “ AGP for the State.

Mr. Rohaan Cama i/by Mr. Rushabh Parekh, “ Advocate for Intervenors in IA 2274 of 2021 to IA 2286 of 2021. Mr. Shashikant Surana a/w Mr. Madhur Surana – Advocate for Respondent Nos. 5 to 8. ....RESPONDENT

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Mr. Vijay D. Patil a/w. Mr. Abhijit Patil, Advocate for Respondent No. 3 & 4. SRA. Mr. Aspi Chinoy, Senior Advocate with Mr. Chetan Kapadia, Hrushi Narvekar, Mr. Samit Shukla with Ms. Anjali Shah, Ms. Aneesa Cheema I/b. DSK Legal for Respondent No.13. Mr. Shrikant Seegarla Mr. Swapnil Shikhare I/b. RMG Law for the Applicant in Interim Application (L) No.22700/2021 in wp/2482/2012 for Internener/Applicant. Mr. Mayur Khandeparkar a/w. Ms. Dimple Merchant, MR. Akshay Sawant, Haripriya Parvatha i/b. I.V.Merchant & Co for R.1 in RPW/3/2022 in WP/2482/2012. Mr. Simil Purohit a/w. Mr. Bhushan Deshmukh i/b. Lokesh Zade for Applicant in IAL/26789/2022.

CORAM : HON'BLE SHRI JUSTICE S.V.

GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 29th August, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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