The Oriental Insurance Co.Ltd ... vs Vidya Sanjay Talikute And Others
2022 Latest Caselaw 8480 Bom

                                      {1}                    947-ca-12337-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

             CIVIL APPLICATION NO. 12337 OF 2022
            IN FIRST APPEAL (ST) NO. 22435 OF 2022

     THE ORIENTAL INSURANCE COMPANY LTD THROUGH ITS
                     BRANCH MANAGER
                          VERSUS
             VIDYA SANJAY TALIKUTE AND OTHERS

                                  ...
             Advocate for Applicant : Mr. M.D. Shinde h/f.
                                      Mr. M.K. Goyanka
                                 ....

                                     CORAM : S.G. DIGE, J.
                                     DATE : 26th August, 2022

 ORDER :

. Heard learned Counsel for applicant.

2. Learned Counsel for applicant submits that,

applicant has challenged the judgment and award passed

by Reference Court. Hence, requested to stay impugned

order.

3. Considering the submissions of learned Counsel, the

impugned order is stayed till next date subject to deposit

of entire award amount before this Court within twelve

Pooja K.

                                  {2}                   947-ca-12337-2022

 (12) weeks'.

4. List the matter on 18th November, 2022.

[S.G. DIGE, J.]

Pooja K.