Jameer Mehboob Shaikh @ Jamya vs The State Of Maharashtra
2022 Latest Caselaw 8464 Bom

CAJ                                                              11-Ia-2294-2022.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CRIMINAL APPELLATE JURISDICTION

                INTERIM APPLICATION NO.2294 OF 2022
                                  IN
                   CRIMINAL APPEAL NO.625 OF 2021
Jameer Mehboob Shaikh @ Jamya                    ... Applicant
      V/s.
The State Of Maharashtra                         ... Respondent
                                WITH
                   CRIMINAL APPEAL NO.623 OF 2021
Santosh Ramchandra Lande                         ... Appellant
      V/s.
The State Of Maharashtra                         ... Respondent
                                WITH
                INTERIM APPLICATION NO.2673 OF 2021
                                  IN
                   CRIMINAL APPEAL NO.623 OF 2021
Sadhana Shankar Mohol                            ... Applicant
      V/s.
The State Of Maharashtra                         ... Respondent
                                WITH
                   CRIMINAL APPEAL NO.625 OF 2021
                                WITH
                     INTERIM APPLICATION NO.2294
                                  IN
                   CRIMINAL APPEAL NO.625 OF 2021
Jameer Mehboob Shaikh @ Jamya                    ... Appellant
      V/s.
The State Of Maharashtra                         ... Respondent
                                WITH
                INTERIM APPLICATION NO.2676 OF 2021
                                  IN
                   CRIMINAL APPEAL NO.625 OF 2021
Sadhana Shankar Mohol                            ... Applicant
      V/s.
The State Of Maharashtra                         ... Respondent
                                WITH
                   CRIMINAL APPEAL NO.754 OF 2021


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 CAJ                                                                 11-Ia-2294-2022.odt



Sachin Nivrutti Pote                                            ... Appellant
      V/s.
The State Of Maharashtra                                        ... Respondent

                               WITH
                INTERIM APPLICATION NO.2666 OF 2021
                                IN
                   CRIMINAL APPEAL NO.754 OF 2021
Sadhana Shankar Mohol                           ... Applicant
      V/s.
The State Of Maharashtra                        ... Respondent
                               WITH
                   CRIMINAL APPEAL NO.899 OF 2021
Sadhana Shankar Mohol                                           ... Appellant
      V/s.
The State Of Maharashtra                                        ... Respondent

Mr. Sanjiv Kadam i/b Mr. Shailesh Chavan for Applicant in Interim Application
No. 2294 of 2022.
Mr. H. J. Dedhia APP, for Respondent-State.


                                          CORAM : A.S. GADKARI AND
                                                  MILIND N. JADHAV, JJ.

                                          DATE      : 26th AUGUST 2022.
P.C. :

Mr. Kadam, learned counsel for Applicant submitted that, he will

produce convenience compilation containing impugned Judgment and Order,

depositions of only relevant and material witnesses for consideration of

present Application.

At his request stand over to 30th August 2022.

[MILIND N. JADHAV, J.] [A.S. GADKARI, J.]