Rajendra S/O Ganeshrao Kadu vs The State Of Mah. Thr. Pso Ps City ...
2022 Latest Caselaw 8411 Bom

                                              1                              942-APL-458-22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                        CRIMINAL APPLICATION (APL) NO. 458 OF 2022

                              RAJENDRA S/O GANESHRAO KADU
                                           Vrs.
                         THE STATE OF MAHARASHTRA AND ANOTHER
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
                           Ms. Gayatri Dive, Advocate h/f Shri P. R. Agrawal, Advocate for
                           applicant.
                           Shri S. M. Ghodeswar, A. P. P. for Non-applicant No.1.

                                             CORAM:-       MANISH PITALE AND
                                                           VALMIKI SA MENEZES, JJ.

DATED :- 25/08/2022.

Adjourned to two weeks to enable the learned counsel for the applicant as well as learned APP for non- applicant No.1 to place on record the compilation of Judgments to consider the issue identified in the order dated 10/08/2022 passed by this Court.

                       [VALMIKI SA MENEZES, J.]                           [MANISH PITALE, J.]



        Choulwar



                       Digitally signed by
          VITHAL       VITHAL MAROTRAO
          MAROTRAO     CHOULWAR
                       Date: 2022.08.26
          CHOULWAR     17:11:59 +0530