Sakharam Parvati Gaikwad And Ors vs The State Of Maharashtra
2022 Latest Caselaw 8358 Bom

                        Osk                                                     208-Apeal-1260-2013.odt



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                             CRIMINAL APPELLATE JURISDICTION

                                            CRIMINAL APPEAL NO. 1260 OF 2013
                                                         WITH
                                       CRIMINAL APPLICATION (APPA) NO. 310 OF 2019

                        Sakharam Parvati Gaikwad                       ... Appellant/Applicant
                              V/s.
                        The State of Maharashtra                       ... Respondent


                        Mr. Abbas Zainul Mookhtiar, Appointed Advocate for Appellant/Applicant.
                        Mr. H.J. Dedhia, A.P.P. for Respondent-State.


                                                             CORAM : A.S. GADKARI AND
                                                                     MILIND N. JADHAV, JJ.

DATE : 24th August 2022.

P.C. :

. Closed for Judgment.

[MILIND N. JADHAV, J.] [A.S. GADKARI, J.]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2022.08.25 10:59:22 +0530