Citation : 2022 Latest Caselaw 8348 Bom
Judgement Date : 24 August, 2022
1/1 11.WP-248-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.248 OF 2020
Union Bank of India ....Petitioner
V/s.
Deputy Commissioner of Sales Tax & Ors. ....Respondents
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Ms. Savita Nangare i/b. Atham Legal for petitioner.
Ms. Jyoti Chavan, AGP for respondent no.1.
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CORAM : K.R. SHRIRAM &
A.S. DOCTOR, JJ.
DATED : 24th AUGUST 2022
P.C. :
1 We are informed that the Full Bench judgment is still awaited.
2 Adjourned sine die.
3 Liberty to apply. (A.S. DOCTOR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad
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