Citation : 2022 Latest Caselaw 8309 Bom
Judgement Date : 24 August, 2022
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH INTERIM APPLICATION NO. 1411 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Pranita D/o. Anilrao Ranaware & Ors. ...Applicants V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH INTERIM APPLICATION NO. 1412 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Applicants V/s.
Union of India through Secretary Department of Social Justice & Empowerment & Ors. ...Respondents
WITH INTERIM APPLICATION NO. 2162 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Yuvraj Ganesh Shelke & Ors. ...Applicants V/s.
Union of India through Secretary & Ors. ...Respondents
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WITH INTERIM APPLICATION NO. 1413 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Chandraprakash Shyamsunder Patil & Ors. ...Applicants V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH INTERIM APPLICATION NO. 1477 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Maharashtra State Electricity Distribution Co. Ltd ...Applicant V/s.
Vikas Balwant Alase & Anr. ...Respondents
WITH INTERIM APPLICATION NO. 1478 OF 2021 IN WRIT PETITION NO. 2663 OF 2021
Kailas Suresh Tambade & Ors. ...Applicants V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH WRIT PETITION (ST) NO. 59 OF 2021
Avinash Popat Ghadge ...Petitioner V/s.
The State of Maharashtra, through its Secretary ...Respondent WITH
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WRIT PETITION NO. 1054 OF 2021
Rahul Basavanappa Wale & Ors. ...Petitioners V/s.
The Maharashtra State Electricity Distribution Co. Ltd. & Anr. ...Respondents WITH WRIT PETITION (ST) NO. 7549 OF 2021
Rohit Yashwant Patil & Ors. ...Petitioners V/s.
Union of India through Secretary & Ors. ...Respondents
WITH WRIT PETITION NO. 4059 OF 2021
Dipak Tamaji Shevatkar & Ors. ...Petitioners V/s.
Union of India & Ors. ...Respondents
WITH WRIT PETITION (ST) NO. 13088 OF 2021
Kulkarni Vaibhav Vijaykumar & Ors. ...Petitioners V/s.
Union of India through Secretary & Ors. ...Respondents
WITH WRIT PETITION NO. 4060 OF 2021
Chille Vinod Madhav & Ors. ...Petitioners V/s.
Union of India through Secretary & Ors. ...Respondent
WITH WRIT PETITION (ST) NO. 97609 OF 2020
Parmeshwar S/o. Gangadhar Jadhav ...Petitioner
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V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION (ST) NO. 97757 OF 2020
Kailas Suresh Tambade & Anr. ...Petitioners V/s.
The State of Maharashtra & Anr. ...Respondents WITH WRIT PETITION (ST) NO. 98066 OF 2020
Hanumant Babanrao Taware ...Petitioner V/s.
The State of Maharashtra, through its Secretary & Anr. ...Respondents
WITH WRIT PETITION (ST) NO. 98309 OF 2020
Praful Tanaji Ingole ...Petitioner V/s.
The State of Maharashtra, through its Secretary, Ministry of Energy & Anr. ...Respondents
WITH WRIT PETITION NO. 3688 OF 2020
Mangesh S/o. Prakash Garud ...Petitioner V/s.
The State of Maharashtra, through its Secretary, Ministry of Energy ...Respondent
WITH WRIT PETITION NO. 3689 OF 2020
Gunwant S/o. Vasant Shinde ...Petitioner V/s.
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The State of Maharashtra, through its Secretary, Energy Department ...Respondent
WITH WRIT PETITION NO. 3690 OF 2020
Manoj Prabhakar Chavan ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3691 OF 2020
Ravindra S/o. Bajirao Aljankar ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3692 OF 2020
Omkar S/o. Digambarrao Bochre ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3693 OF 2020
Pradip S.o. Dnyanoba Zate ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3694 OF 2020
Sonaji S/o. Dnyaneshwar Jadhav ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
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WITH WRIT PETITION NO. 3695 OF 2020
Avinash S/o. Dattatray Awad ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents WITH INTERIM APPLICATION NO. 3565 OF 2021 IN WRIT PETITION NO. 3695 OF 2020
Santosh s/o. Vasantrao Padamwar ...Applicant V/s.
Avinash S/o. Dattatraya Awad ...Respondent WITH WRIT PETITION NO. 3696 OF 2020
Abhijeet S/o. Balaji Khadke ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3697 OF 2020
Vikas S.o. Bhimrav Kale ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3698 OF 2020
Rohit S/o. Sagar Kadam ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3699 OF 2020
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Gajanan S/o. Vikram Kadam ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3700 OF 2020
Chandraprakash S/o. Shyamsunder Patil ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3701 OF 2020
Purushottam S/o. Kamalakar Shinde ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents WITH WRIT PETITION NO. 3702 OF 2020
Govind S/o. Dnyanoba Khatal ...Petitioner V/s.
The State of Maharashtra & Anr. ...Respondents
WITH WRIT PETITION NO. 3703 OF 2020
Ram S/o. Sheshrao Kolhe ...Petitioner V/s.
The State of Maharashtra & Ors. ...Respondents
WITH WRIT PETITION NO. 3704 OF 2020
Parmeshwar S/o. Sanjay Bhalke ...Petitioner V/s.
The State of Maharashtra ...Respondent
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WITH WRIT PETITION NO. 8099 OF 2021
Gopal Nagnath Pardeshi & Ors. ...Petitioners V/s.
The State of Maharashtra & Anr. ...Respondents
WITH INTERIM APPLICATION NO. 3658 OF 2021
Amol Ram Kate ...Applicant V/s.
Union of India, through its Secretary ...Respondent
WITH WRIT PETITION (ST) NO. 7891 OF 2021 WITH INTERIM APPLICATION (ST) NO. 14883 OF 2021 (NOT ON BOARD)
Suraj Baburao Bhadange ...Petitioner V/s.
Maharashtra State Power Generation Company Ltd. & Anr. ...Respondents WITH WRIT PETITION (ST) NO. 7575 PF 2021 (NOT ON BOARD)
Raza Khan Samiulla Khan ...Petitioner V/s.
Maharashtra State Power Generation Company Ltd. & Anr. ...Respondents
Mr. Hassan Khan i/by Mr. Sayyed Tauseef for petitioners in WP/2663/2021 & WPST/7549/2021. Mr. P. P. Kakade, Government Pleader a/w Mrs. R. A. Salunkhe, AGP for State.
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Mr. Kiran Gandhi i/by Little & Co. for respondent no.5 in WP/2663/2021.
Mr. D. A. Dube a/w Mr. Rupesh Dube for respondent no.1/UoI.
CORAM: DIPANKAR DATTA, CJ. & M. S. KARNIK, J.
DATE: AUGUST 24, 2022 P.C.:
1. On a praecipe dated August 22, 2022, moved by Mr. Hassan Khan, learned advocate for the petitioners in Writ Petition No.2663 of 2021 and Writ Petition (St) No.7549 of 2021, for speaking to the minutes of the order dated July 29, 2022, these matters have been listed today.
2. Mr. Khan submits that it has not been referred to in paragraph 50 of the order that the lead writ petition (Writ Petition No.2663 of 2021) has succeeded along with other similar writ petitions. He also submits that there are other typographical errors, which need to be corrected.
3. There are indeed certain inadvertent typographical errors in the judgment and order dated July 29, 2022. Necessary corrections, as indicated below, be carried out therein:
a. The number of the lead writ petition being Writ Petition No. 2663 of 2021 be inserted immediately after the third bracket in the first line of paragraph 50 of the order.
b. Further, the dates `January 17, 2000' and `July 28, 2000' appearing in paragraph 30, on page 34, of the
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said order shall stand corrected to read `January 17, 2020 and `July 28, 2020', respectively.
c. The name of Mr. Hassan Khan be inserted in the very first record of appearance, on page 8 of the said order, after the name of Mr. Sayyed Tauseef.
4. This order shall be read as part of the judgment and order dated July 29, 2022.
SALUNKE JV Digitally signed by SALUNKE J V (M. S. KARNIK, J.) (CHIEF JUSTICE) Date: 2022.08.26 17:13:08 +0530
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