Reliance General Insurance ... vs Smt. Punam Devi Wd/O Bhuneshwar ...
2022 Latest Caselaw 8080 Bom

                                                                                28-ii-ia-16891-22.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO. 16891 OF 2022
                                                       IN
                                       FIRST APPEAL (ST) NO. 7824 OF 2022

                        Reliance General Insurance Co. Ltd.
                        Thane                                                   ..Applicant.
                                     v/s.

                        Smt. Punam Devi wd/o. Bhuneshwar Mahto
                        & Ors.                                                  ..Respondents

                        Ms. Kalpana Trivedi for the Appellant/Applicant.

                                                  CORAM : ANUJA PRABHUDESSAI, J.

DATED : 19th AUGUST, 2022.

P.C.

1. Learned Counsel for the Appellant states that the entire

compensation along with interest has been deposited before the Claims

Tribunal. In view of the said statement, execution and implementation f

the impugned judgment and award is stayed pending final hearing of the

appeal.

2. Application stands disposed of.

Digitally (ANUJA PRABHUDESSAI, J.) signed by PRASANNA P PRASANNA P SALGAONKAR SALGAONKAR Date:

2022.08.19 18:03:43 +0530

P P SALGAONKAR 1 of 1