Moorgate Industries India ... vs Registrar Of Companies (Western ...
2022 Latest Caselaw 8022 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2716 OF 2019

 Moorgate Industries India Private Limited And ....PETITIONER
 Anr
             V/S
 Registrar Of Companies (western Region) And....RESPONDENT

Ors

WITH INTERIM APPLICATION LODGING NO. 2154 OF 2021 In WRIT PETITION 2716 OF 2019

Moorgate Industries India Private Limited And ....PETITIONER Anr V/S Registrar Of Companies (western Region) And....RESPONDENT

Ors

Mr. Zubin Behramkamdin a/w. Mr. Chirag Kamdar, Ms. Namita Shetty and Mr. Mohit Prabhu i/b. CYRIL AMARCHAND MANGALDAS for Petitioner Mr. Chirag Mody a/w. Ms. Chandni Dewani i/b. Ms. Shikha Dharia i/b. Vashi & Vashi for R.4 & 5(a)(b)(c). Mr. Y.R.Mishra a/w. Mr. Rahul Tiwri, Mr. Shailendra Mishra for R.1.

CORAM : HON'BLE SHRI JUSTICE S.V.

GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ

Page 1/2

DATE : 18th August, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2