Mep Infrastructure Developers ... vs Msrdc Sea Link Ltd. And 3 Ors
2022 Latest Caselaw 7964 Bom

                                                                            3. wpl 23639-22

     Diksha Rane

         Digitally
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         signed by
DIKSHA
         DIKSHA
         DINESH
                              ORDINARY ORIGINAL CIVIL JURISDICTION
DINESH   RANE
RANE     Date:
         2022.08.17
         17:29:51
         +0530                 WRIT PETITION (L) NO. 23639 OF 2022

                      MEP Infrastructure Developers Ltd.
                      & ors.                                    ..Petitioners
                                vs.
                      MSRDC Sea Link Ltd. & ors.                ..Respondents
                                              ------------
                      Mr. Venkatesh Dhond, Senior Advocate a/w. Mr. Ashish Kamat,
                      Mr. Yashesh Kamdar, Mr. Deepak Deshmukh, Ms. Swati Singh
                      and Mr. Rakesh Gupta i/by. Naik Naik & Company for the
                      Petitioner.

                      Dr. Milind Sathe, Senior Advocate a/w. Mr. Prashant Chawan,
                      Mr. Arun Siwach, Ms. Priyanka Mitra and Mr. Karan Gandhi
                      i/by. Cyril Amarchand Mangaldas for Respondent Nos. 1 and 2.

                      Mr. Abhay Patki, Addl. Government Pleader a/w. Mr. Hemant
                      Haryan, AGP for Respondent No.3 - (State).
                                                 ------------

                                        CORAM : DIPANKAR DATTA, CJ. &
                                                M. S. KARNIK, J.

                                        DATE     : AUGUST 17, 2022.

                      P.C. :

1. Hearing concluded; judgment is reserved.

2. The interim order passed earlier shall continue till such time the judgment is pronounced.

(M. S. KARNIK, J.) (CHIEF JUSTICE)