Drive India Enterprise Solution ... vs Lauren Constrctors Pvt. Ltd. ...
2022 Latest Caselaw 7961 Bom

                                                                              15.IA.3109.21..doc




                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

         Digitally signed by
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
ANJALI   ANJALI TUSHAR
TUSHAR   ASWALE

ASWALE
         Date: 2022.08.17
         14:37:24 +0530                     INTERIM APPLICATION NO. 3109 OF 2021
                                                                   IN
                                COMMERCIAL EXECUTION APPLICATION(L)NO.27552 OF
                                                                  2021



                               Drive India Enterprise Solution Ltd         ..Applicant
                                          Vs.
                               Lauren Constructors Pvt Ltd                 ..Respondent




                               Mr.Sameer Pandit a/w Ms. Sarrah Khambati i/b Wadia Ghandy &
                               Co, for the Applicant.




                                                                CORAM:- B. P. COLABAWALLA,J.

DATE :- AUGUST 17, 2022.

P. C.:

The learned counsel appearing on behalf of the Decree

Holder/Applicant states that the Judgment Debtor/Respondent is

untraceable. In these circumstances, the learned counsel has stated that

he has received instructions to withdraw the above Execution

Aswale page 1 of 2

15.IA.3109.21..doc

Application.

2 Considering the statement made on behalf of the Decree

Holder, the Execution Application is dismissed as withdrawn. The

Decree Holder is granted liberty to file a fresh Execution Application, if

and when they are able to trace the Judgment Debtor.

3 This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                        ( B. P. COLABAWALLA, J. )




Aswale                                                                page 2 of 2