Citation : 2022 Latest Caselaw 7909 Bom
Judgement Date : 12 August, 2022
1 14 apeal14.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPEAL NO.14 OF 2022
Omin Muka Kobasi Vs. State of Maharashtra
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms Shweta Wankhede, Advocate for appellant.
Ms Mayuri Deshmukh, APP for respondent.
CORAM : G.A. SANAP, J.
DATE : AUGUST 12, 2022.
Learned Additional Public Prosecutor to verify whether another accused-Shiba Mahadev Khara has filed appeal against the impugned judgment and order before this Court. If he has filed the appeal and if it is pending, the same be placed before this Court on next date.
2. Stand over to 30.08.2022.
JUDGE
Wagh
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