Iffco-Tokio General Insurance ... vs Smt. Sarita Kishin Aswani Through ...
2022 Latest Caselaw 7875 Bom

Citation : 2022 Latest Caselaw 7875 Bom
Judgement Date : 11 August, 2022

Bombay High Court

Iffco-Tokio General Insurance ... vs Smt. Sarita Kishin Aswani Through ... on 11 August, 2022

Bench: G.S. Patel, Gauri Godse

                                                                         5-FA-270-2021+.DOC




                      Arun



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                     FIRST APPEAL NO. 270 OF 2021
                                                    WITH
                               INTERIM APPLICATION NO. 3387 OF 2022
                                                      IN
                                     FIRST APPEAL NO. 270 OF 2021
                                                    WITH
                              CROSS OBJECTION (ST) NO. 12385 OF 2022
                                                      IN
                                     FIRST APPEAL NO. 270 OF 2021


                      Iffco-Tokio General Insurance Co Ltd through its        ...Appellant
                      Authorized Representative Sunny Bhandari
                             Versus
                      Sarita Kishin Aswani through Sanjana Aswani &        ...Respondents
                      Anr


                      Mr Rajesh Kanojia, with Nikita Singh & Ankita Kale, i/b Res Juris,
                           for the Appellant.
                      Mr Saumen Vidyarthi, R Vidyarthi, Aishwarya K, Ishita Bhole and
                           Parth Parikh, for the Respondent.
ARUN
RAMCHNDRA
SANKPAL

Digitally signed by
ARUN RAMCHNDRA
SANKPAL
Date: 2022.08.12
17:03:31 +0530
                                           CORAM        G.S. Patel &
                                                        Gauri Godse, JJ.

DATED: 11th August 2022 PC:-

11th August 2022 5-FA-270-2021+.DOC

1. List the matter on 21st September 2022 at 2.30 pm for final disposal.

2. Both sides are permitted to file advance compilations of judgments and concise notes of arguments. These should be submitted in hard copy and soft copy.

(Gauri Godse, J) (G. S. Patel, J)

11th August 2022