Jagan S/O Laxman Darshimbe And ... vs The State Of Maharashtra, ...
2022 Latest Caselaw 7821 Bom

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                                                                        10-8-2022-WP-4688-2022.odt




                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH, NAGPUR

                                         Writ Petition No.4688 of 2022
                                    Jagan S/o Laxman Darshimbe and others
                                                     Versus
                                      The State of Maharashtra and others


           Office Notes, Memoranda of Coram,
           appearances, Court's orders or directions Court's or Judge's orders
           and Registrar's order
                     Shri J.Y. Ghurde, Advocate for Petitioners.
                     Smt. K.S. Joshi, Incharge Government Pleader for Respondents.

                                   CORAM : A.S. CHANDURKAR & URMILA JOSHI-PHALKE, JJ.

DATED : AUGUST 10, 2022

The petitioners seek to rely upon the judgment of this Court in Writ Petition No.5867 of 2015 ( Madhukar S/o Bhavanrao Sadgir and others Vs. The State of Maharashtra and others) decided at the Aurangabad Bench on 31-10-2018 to seek regular appointment on the post of Secondary School Teacher.

Issue notice to the respondents returnable in four weeks. Learned Incharge Government Pleader Smt. K.S. Joshi waives service for the respondents.

(URMILA JOSHI-PHALKE, J.) (A.S. CHANDURKAR, J.)

Lanjewar

Digitally Signed By :P D LANJEWAR Signing Date:11.08.2022 11:06