Dariya K Jogani vs Champalal K. Vardhan And Co. And 4 ...
2022 Latest Caselaw 7799 Bom

                                                                            33 to 38-ial-21983-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   INTERIM APPLICATION (L) NO.21983 OF 2022
                                                     IN
                                COMMERCIAL SUMMARY SUIT (L) NO.21977 OF 2022

                      Dariya K Jogani                                  ...Plaintiff
                                 vs.
                      Champalal K. Vardhan and Co. Others              ...Defendants
VISHAL
SUBHASH
PAREKAR                                            WITH
                                  INTERIM APPLICATION (L) NO.21991 OF 2022
Digitally signed by
VISHAL SUBHASH
PAREKAR
                                                    IN
Date: 2022.08.11
10:50:46 +0530
                               COMMERCIAL SUMMARY SUIT (L) NO.21987 OF 2022
                                                   WITH
                                  INTERIM APPLICATION (L) NO.22002 OF 2022
                                                    IN
                               COMMERCIAL SUMMARY SUIT (L) NO.22001 OF 2022
                                                   WITH
                                  INTERIM APPLICATION (L) NO.22025 OF 2022
                                                    IN
                               COMMERCIAL SUMMARY SUIT (L) NO.21986 OF 2022
                                                   WITH
                                  INTERIM APPLICATION (L) NO.22029 OF 2022
                                                    IN
                               COMMERCIAL SUMMARY SUIT (L) NO.22017 OF 2022
                                                   WITH
                                  INTERIM APPLICATION (L) NO.22101 OF 2022
                                                    IN
                               COMMERCIAL SUMMARY SUIT (L) NO.22094 OF 2022


                      Mr. Sharan Jagtiani, Senior Advocate a/w. Mr. M. Khan, Mr.
                      Dharmesh Joshi i/b. T.D.Joshi & Associates, for the Plaintiffs
                      Mr. Mayur Khandeparkar a/w. Mr. Vikramjit Garewal, Mr. Paresh
                      Shah, Ms. Meghna Mehta i/b. M/s. Shah and Sanghavi, for the
                      Defendants.


                                              CORAM :   N. J. JAMADAR, J.

                                              DATE :    AUGUST 10, 2022



                      Vishal Parekar, P.A.                                                         ...1
                                                              33 to 38-ial-21983-2022.doc




P.C.:

1. Heard the learned counsel for the parties.

2. The learned counsel for the defendants submit that the

defendants would file affidavit in reply to the Interim Applications

as well as affidavit seeking leave to defend the Summons for

Judgment within a week's time.

3. Let the affidavit in reply and affidavit to defend the suit be

filed by 17th August, 2022.

4. Re-joinder if any, be filed by 22nd August, 2022.

5. Registry to accept the vakalatnama on behalf of the defendant

Karan Vardhan.

6. List on 5th September, 2022.

                                            (N. J. JAMADAR, J.)




Vishal Parekar, P.A.                                                                ...2