Zubin Rusi Daroga vs Delnaaz Pesi Daruwalla
2022 Latest Caselaw 7680 Bom

                                                                                       17-ps-3-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                             PARSI SUIT NO.03 OF 2022

                      Zubin Rusi Daroga                                      ...Plaintiff
                                 vs.
                      Delnaaz Pesi Daruwalla                                 ...Defendant

VISHAL                Ms. Nerissa Almeid i/b. Kry Legal, for the Plaintiff
SUBHASH
PAREKAR                                        CORAM :   N. J. JAMADAR, J.

Digitally signed by VISHAL SUBHASH PAREKAR DATE : AUGUST 04, 2022 Date: 2022.08.04 19:19:00 +0530

P.C.:

1. Time to draw the decree in terms of the judgment and order

dated 1st April, 2022, stands extended by two weeks.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1