Laltikumar Jagdishkumar Grover vs New Bandra Hill Co-Operative Hsg. ...
2022 Latest Caselaw 7678 Bom

                                                                       P1-FA296-2011+.DOC

                                                                                 Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION


                                       FIRST APPEAL NO. 296 OF 2011
                                                   WITH
                                    CIVIL APPLICATION NO. 2334 OF 2014
SANTOSH
SUBHASH
KULKARNI
                      Lalitkumar Jagdishkumar Grover & ors.      ...Appellants
                                       Versus
Digitally signed by
SANTOSH
SUBHASH
KULKARNI
Date: 2022.08.04
18:15:28 +0530        New Bandra Hill Co-operative Housing
                      Society Ltd.                              ...Respondents
                                   FIRST APPEAL NO. 1407 OF 2011

                      New Bandra Hill Co-operative Housing
                      Society Ltd.                                          ...Appellant
                                       Versus
                      Lalitkumar Jagdishkumar Grover & ors.              ...Respondents



                                                   CORAM:     N. J. JAMADAR, J.

                                                   DATED :    4th AUGUST, 2022
                      PC:-

1. The matter is placed on Court motion for speaking to the

minutes of judgment dated 22nd April, 2022.

2. In paragraph 34(i), "Appeal No.1107/2011" be substituted

with "Appeal No.1407/2011"

3. Rest of the order remains unaltered.

4. Judgment dated 22nd April, 2022 be corrected accordingly.

[N. J. JAMADAR, J.]