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Pr. Commissioner Of Income Tax-1 vs Nitin Ramdeoji Lohia
2022 Latest Caselaw 7673 Bom

Citation : 2022 Latest Caselaw 7673 Bom
Judgement Date : 4 August, 2022

Bombay High Court

Pr. Commissioner Of Income Tax-1 vs Nitin Ramdeoji Lohia on 4 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 673 OF 2018

 Pr. Commissioner Of Income Tax-1                     ....APPELLANTS
            V/S
 Nitin Ramdeoji Lohia                                 ....RESPONDENT

Mr. Suresh Kumar, for Appellant Mr. Mihir C. Naniwadekar with Mr. Ruturaj H. Gurjar, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 4th August, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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Pr. Commissioner Of Income Tax-1 vs Nitin Ramdeoji Lohia
2022 Latest Caselaw 7673 Bom

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Pr. Commissioner Of Income Tax-1 vs Nitin Ramdeoji Lohia
2022 Latest Caselaw 7673 Bom