Parag Jyotindra Gandhi vs Jayant Narendra Mehta And Anr
2022 Latest Caselaw 7669 Bom

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                                                                                    27 sj 50 of 2019.doc
          Date: 2022.08.05
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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                           SUMMONS FOR JUDGMENT NO.50 OF 2019
                                           IN
                            COMM. SUMMARY SUIT NO.815 OF 2018

Parag Jyotindra Gandhi                                               ...      Plaintiff
       Versus
Jayant Narendra Mehta and Anr.                                       ...    Defendants

Ms. Pinky M. Bhansali, for Plaintiff.
Mr. Shravan Giri, for Defendants.


                                   CORAM:         N.J.JAMADAR, J.

DATE: 4th AUGUST, 2022

P.C.:

1. Heard the learned Advocates for the parties.

2. Closed for orders.

( N.J.JAMADAR, J. )

SSP 1/1