Sudarshan Narayan Mengade vs The State Of Maharashtra
2022 Latest Caselaw 7617 Bom

Citation : 2022 Latest Caselaw 7617 Bom
Judgement Date : 3 August, 2022

Bombay High Court

Sudarshan Narayan Mengade vs The State Of Maharashtra on 3 August, 2022

Bench: R.P. Mohite-Dere, Sharmila U. Deshmukh

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 193 OF 2020

 Sudarshan Narayan Mengade                             ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

VIKAS BALASAHEB SHIVARKAR for Petitioner A.R. Kapadnis APP for State.

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 3rd August, 2022 P.C. :