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Mangesh Sadanand Masane And Anr vs The State Of Maharashtra And Anr
2022 Latest Caselaw 7616 Bom

Citation : 2022 Latest Caselaw 7616 Bom
Judgement Date : 3 August, 2022

Bombay High Court
Mangesh Sadanand Masane And Anr vs The State Of Maharashtra And Anr on 3 August, 2022
Bench: A.S. Gadkari, Milind N. Jadhav
                                                                  11. cri apeal 662-15.doc

RMA
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CRIMINAL APPELLATE JURISDICTION

                                    CRIMINAL APPEAL NO. 662 OF 2015

      Mangesh Sadanand Masane & Anr.                            .. Appellants
                 Vs.
      The State of Maharashtra & Anr.                           .. Respondents

      Mr. Raju D. Suryawanshi for Appellants
      Mr. Ajay Patil, APP for State
      Mr. Rahul S. Kulkarni for Respondent No. 2

                                             CORAM : A.S. GADKARI &
                                                     MILIND N. JADHAV, JJ.

DATE : 03rd August 2022. P.C.:

Closed for Judgment.

[ MILIND N. JADHAV, J. ] [ A.S. GADKARI, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:

AMBERKAR 2022.08.04 13:50:09 +0530

 
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