Dyanchand Manikraj Jaiswal vs Mallesh Bhimayya Badarmena
2022 Latest Caselaw 7613 Bom

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SANJAY        SONAWANE
SONAWANE      Date:
              2022.08.05
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                                                                           15-CRA-189-22.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                   CIVIL APPELLATE JURISDICTION

                            CIVIL REVISION APPLICATION NO.189/2022

      Dyanchand M. Jaiswal              ...      Applicant.
                  Vs.
      Mallesh B. Badarmena              ...      Respondent.

                                   ...
      Mr. Rajas A. Naik i/b Puja N. Pilankar for the appellant.

      Ms Preeti Walimbe for respondent.
                                   ...

                                        CORAM :         NITIN W. SAMBRE, J.

                                        DATED :         3rd AUGUST, 2022

      P.C.:

1. Learned Counsel for the applicant/judgment-debtor submits that the

entire compensation amount which is due and payable is already deposited.

2. In that view of the matter, adjourned to 21.09.2022.

                                                            (NITIN W. SAMBRE, J.)




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