Matoshri Krida Yuvak Vyayam And ... vs Late Savatribai P. ...
2022 Latest Caselaw 7612 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR

                                    Writ Petition No.1240/2020
 Matoshri Krida Yuvak Vyayam and Shikshan Prasarak Mandal Telhara V Late Savitribai
                                      Padiya and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                         Court's or Judge's Orders
or directions and Registrar's orders.
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              Mr. N.S. Bhattad, Advocate for petitioner.
              Mr. V.G. Lohiya, Advocate for resp.nos. 5 and 6.



                                CORAM : AVINASH G. GHAROTE, J.

DATE : 03-08-2022

Mr Bhattad, learned Counsel for the petitioner has tendered across a bar a pursis dated 03-08-2022 indicating that Special Civil Suit No.02/2018, against which judgment the present Petition arises, itself has been decided on 10-06-2022.

2. The Pursis is taken on record and marked as 'X' for identification.

3. The Petition is, therefore, dismissed as infructuous.

(Avinash G. Gharote, J.)

Deshmukh