Prashant S/O. Premraj Telang vs Anita Prashant Telang And 2 Others
2022 Latest Caselaw 7557 Bom

                                                                                       27 WP-453-2021
                                                        1


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR.
                             CRIMINAL WRIT PETITION NO.453 OF 2021
                     {Prashant S/o Premraj Telang ..Vrs.. Anita Prashant Telang and Anr.}
                  ______________________________________________________________________________
                  Office Notes, Office Memoranda of Coram,
                  appearances, Court's orders of directions        Court's or Judge's order
                  and Registrar's orders.



                                     CORAM     : VINAY JOSHI, J.

                                     DATE      : 2nd AUGUST, 2022.

                                 .       Read the office note. The name of respondent no.3

i.e. "The learned Family Court, Akola through its Presiding Officer, Taluka and District - Akola", be added in cause title of the judgment delivered by this Court dated 29th July, 2022 in Criminal Writ Petition No.453 of 2021.

(JUDGE)

TAMBE

Digitally Signed By:ASHISH ASHOKRAO TAMBE Personal Assistant to Hon'ble JUDGE Signing Date:03.08.2022 16:35