Laxmi Dattatray Dagale vs The Municipal Corporation Of ...
2022 Latest Caselaw 7555 Bom

Citation : 2022 Latest Caselaw 7555 Bom
Judgement Date : 2 August, 2022

Bombay High Court

Laxmi Dattatray Dagale vs The Municipal Corporation Of ... on 2 August, 2022

Bench: R.D. Dhanuka, Kamal Khata

                                                               911-wpl23613-22g.doc

   vai

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
           Digitally signed by
VASANT     VASANT
ANANDRAO   ANANDRAO IDHOL
                             WRIT PETITION (LODGING) NO.23612 OF 2022
           Date: 2022.08.04
IDHOL      10:31:50 +0530



              Subash D. Dagale                                   ...Petitioner
                        V/s.
              Municipal Corporation of Gr. Mumbai & Ors.         ...Respondents

                                              WITH
                             WRIT PETITION (LODGING) NO.23607 OF 2022

              Laxmi D. Dagale                                    ...Petitioner
                        V/s.
              Municipal Corporation of Gr. Mumbai & Ors.         ...Respondents

                                              WITH
                             WRIT PETITION (LODGING) NO.23613 OF 2022

              Sainath S. Dagale                                  ...Petitioner
                         V/s.
              Municipal Corporation of Gr. Mumbai & Ors.         ...Respondents


                                              WITH
                             WRIT PETITION (LODGING) NO.23620 OF 2022

              Suchita S. Dagale                                  ...Petitioner
                         V/s.
              Municipal Corporation of Gr. Mumbai & Ors.         ...Respondents

                                               AND
                             WRIT PETITION (LODGING) NO.23623 OF 2022

              Shraddha S. Dagale                                 ...Petitioner
                        V/s.
              Municipal Corporation of Gr. Mumbai & Ors.         ...Respondents


              Mr.Vivek Salunke with Mr.Vaibhav Jagdale for the Petitioner in all

                                               1/2
                                                      911-wpl23613-22g.doc

Writ Petitions.

Ms.Sheetal Metakari i/b Mr.Sunil Sonawane for the M.C.G.M. -
Respondent in all the Writ Petitions.

                         CORAM : R.D. DHANUKA &
                                 KAMAL KHATA, JJ.

DATE : 2ND AUGUST, 2022.

P.C. :-

1. Arguments are concluded. Closed for orders. Ad-interim

relief, if any, granted by this Court to continue till pronouncement of

judgment.

(KAMAL KHATA, J.) (R.D. DHANUKA, J.)