Executive Engineer Nandur ... vs Shantaram Namdeo Shirsat And Anr
2022 Latest Caselaw 7545 Bom

                                                                 8 and 9-i- ia 17025-22 and 10723-22.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                   INTERIM APPLICATION NO. 17025 OF 2022
                                                     IN
                                      FIRST APPEAL (ST) NO. 92364 OF 2020

                        Executive Engineer,
                        Nandur Madhyameshwar Project
                        Division Nashik                                    ..Appellant/Applicant.

                                     v/s.

                        Shantaram Namdeo Shirsat & Anr.                           ..Respondents

                                                  WITH
                                    INTERIM APPLICATION NO. 17023 OF 2022
                                                     IN
                                      FIRST APPEAL (ST) NO. 92373 OF 2020

                        Executive Engineer,
                        Nandur Madhyameshwar Project
                        Division Nashik                              ..Appellant/Applicant.

                                     v/s.

                        Shivram Sakharam Shirsat & Anr                            ..Respondents

                        Ms. Chaitrali Deshmukh for the Appellant/Applicant.
                        Mr. A.R.Patil, AGP for the State.

                                                  CORAM : ANUJA PRABHUDESSAI, J.

DATED : 2nd AUGUST, 2022.

P.C.

1. Learned Counsel for the Applicant states that the compensation,

with interest as per the impugned judgment and award shall be deposited

before the Reference Court within four weeks.

Digitally

2. In the light of the said statement, execution and implementation of signed by PRASANNA P PRASANNA P SALGAONKAR SALGAONKAR Date:

2022.08.03 16:42:02 +0530

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the impugned judgment and award is stayed till the next date of hearing.

3. Stand over to 29.08.2022.

(ANUJA PRABHUDESSAI, J.)

P P SALGAONKAR 2 of 2