Kushal @ Akash Dattatray Prabhu vs The State Of Maharashtra
2022 Latest Caselaw 7496 Bom

Citation : 2022 Latest Caselaw 7496 Bom
Judgement Date : 1 August, 2022

Bombay High Court

Kushal @ Akash Dattatray Prabhu vs The State Of Maharashtra on 1 August, 2022

Bench: A.S. Gadkari, Milind N. Jadhav

                                                                 11. APEAL.1623.19.doc

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                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CRIMINAL APPELLATE JURISDICTION

                                 CRIMINAL APPEAL NO. 1623 OF 2019
                                              WITH
                               INTERIM APPLICATION NO. 1494 OF 2022
                                                IN
                                 CRIMINAL APPEAL NO. 1623 OF 2019

      Kushal @ Akash Dattatray Prabhu                   .. Appellant/Applicant
                 Versus
      State of Maharashtra                              .. Respondent

      Mr. Aniket Vagal for the Appellant
      Mr. S. S. Hulke, APP for the State


                                          CORAM : A. S. GADKARI &
                                                  MILIND N. JADHAV, JJ.

DATE : 1st August, 2022

P.C.:

. Closed for Judgment.

[ MILIND N. JADHAV, J. ] [A. S. GADKARI, J.]

Digitally signed by SONALI SONALI SATISH SATISH KILAJE Date: 2022.08.01 KILAJE 18:30:50 +0530

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