Sashanka W/O Prakash Naidu ... vs Prakash S/O Balkrishna Naidu
2022 Latest Caselaw 7486 Bom

   7-CP-176-22                                                                                                                      1/1


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH, NAGPUR.

                                       CONTEMPT PETITION NO.176 OF 2022
                                                     IN
                                      FAMILY COURT APPEAL NO.12 OF 2020

                                       Sashanka Prakash Naidu, Wathoda, Nagpur
                                                                    -vs-
                             Prakash S/o Balkrishna Naidu, Chatrapati Nagar, Nagpur
   --------------------------------------------------------------------------------------------------------------------------------------
   Office notes, Office Memoranda of
   Coram, appearances, Court's orders                                     Court's or Judge's Orders.
   or directions and Registrar's orders.


                                      Shri Akash H. Matetwar, Advocate for petitioner.

                                      CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE : August 01, 2022

According to the learned counsel for the petitioner, directions Nos.(ii) and (iv) of the judgment dated 27/11/2020 have not been complied with.

Issue notice before admission, returnable on 03/08/2022. Service by e-mail is permitted. Humdast granted.

(Urmila Joshi-Phalke, J.) (A. S. Chandurkar, J.)

Asmita

Digitally signed byASMITA ADWAIT BHANDAKKAR Signing Date:01.08.2022 14:34:12