Manisha Mahesh Sawant vs M/S. Adhikari Engineering ...
2022 Latest Caselaw 4626 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

    APPEAL FROM ORDER STAMP NO. 27909 OF 2019

 Manisha Mahesh Sawant                         ....APPELLANT
            V/S
 M/s. Adhikari Engineering Private Limited And
                                            ....RESPONDENT

Ors

WITH APPEAL FROM ORDER STAMP NO. 27932 OF 2019

Shraddha Surendra Shirodkar ....APPELLANT V/S M/s. Adhikari Engineering Private Limited And ....RESPONDENT Ors

WITH APPEAL FROM ORDER STAMP NO. 27910 OF 2019

Harshad Ravindra Dalvi ....APPELLANT V/S M/s. Adhikari Engineering Private Limited And ....RESPONDENT Ors

Mr. P. J. Thorat i/by Mr. Sameer K. Sawant for Appellant/ Applicant in All Appeal Mr. Shakeeb Shaikh a/w Genevieve D’Souza i/by

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 29th April, 2022

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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