Sea Sagar Construction Co vs V. A. Nair , Income Tax Officer - ...
2022 Latest Caselaw 4583 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1340 OF 2013

 Sea Sagar Construction Co.                            ....PETITIONER
              V/S
 V. A. Nair , Income Tax Officer - 14(2)-2           ....RESPONDENT

Mumbai And 2 Ors.

WITH WRIT PETITION NO. 1251 OF 2013

Sea Sagar Construction Co. ....PETITIONER V/S V. A. Nair , Income Tax Officer - 14(2)-2 ....RESPONDENT Mumbai And 2 Ors.

WITH WRIT PETITION NO. 1339 OF 2013

Sea Sagar Construction Co. ....PETITIONER V/S V. N. Talreja Deputy Commissioner Of Income ....RESPONDENT Tax-14(2). Mumbai And 2 Ors.

Mr Nitesh Joshi i/b Mr Atul K Jasani for the Petitioner Mr P C Chhotaray for Respondents-Revenue

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 28th April, 2022

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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