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Angre Port Pvt. Ltd vs Sale Proceeds Of Gp Asphalt I (Imo ...
2022 Latest Caselaw 4425 Bom

Citation : 2022 Latest Caselaw 4425 Bom
Judgement Date : 26 April, 2022

Bombay High Court
Angre Port Pvt. Ltd vs Sale Proceeds Of Gp Asphalt I (Imo ... on 26 April, 2022
Bench: A. K. Menon
                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                        ADMIRALTY & VICE ADMIRALTY JURISDICTION

                                        COMMERCIAL ADMIRALTY SUIT NO. 29 OF 2021



                        Angre Port Pvt. Ltd.                                      ...     Plaintiff
                                 vs.
                        Sale Proceeds of GP Asphalt                               ...     Defendant
                        I (IMO 9120891)


                        Ms. Rima Desai i/b. Parinam Law Associates for the Plaintiff.
                        None for the Defendant.



                                                                    CORAM : A. K. MENON, J.

DATED : 26 th APRIL, 2022

P.C. :

1. Learned counsel for the plaintiff states that she has instructions to seek

Summary Judgment. She seeks time.

2. Liberty to apply after Interim Application is filed.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.04.26 17:14:26 +0530

17-COMAS-29-2021.odt 1/1 rrpillai

 
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