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Jahid Moharam Shaikh @ Zahid Ali ... vs Bombay Housing And Area ...
2022 Latest Caselaw 4346 Bom

Citation : 2022 Latest Caselaw 4346 Bom
Judgement Date : 25 April, 2022

Bombay High Court
Jahid Moharam Shaikh @ Zahid Ali ... vs Bombay Housing And Area ... on 25 April, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1375 OF 2004

 Jahid Moharam Shaikh @ Zahid Ali Moazzam ....APPELLANT
 Ali
            V/S
 Bombay Housing And Area Development Board
                                         ....RESPONDENT

And Ors.

Mr. Nitin V. Gangal a/w Ashok D. Kadam and Prerna Shukla for Appellant

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 25th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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