Muktabai Baburao Adsule And Ors vs Jambu Bhujappa Gune (Deceased) ...
2022 Latest Caselaw 4235 Bom

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SHIVGAN   Date:                                                             22-IA-2397-2022.odt
          2022.04.22
          10:21:22
          +0530



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                     INTERIM APPLICATION NO.2397 OF 2022
                                                      IN
                                             RC NO.1385 OF 2002

                       Muktabai Baburao Adsule and Ors.                              ...Applicants
                             Vs
                       Jambu Bhujappa Gune
                       (Deceased) THR. LRS
                       1A) Surekha J. Pawar and Ors.                                   ...Respondents
                                                     ...

Mr. A.M.Kulkarni with Mr. Akshay Kulkarni for the Applicants. None for Respondents.

CORAM : SANDEEP K. SHINDE J.

DATE : APRIL 21, 2022.

P.C. :

Heard.

2 Applicants' Special Civil Suit No.219 of 1997 was

dismissed on 21st January, 2001 by the Court of Joint Civil Judge,

Senior Division, Sangli. Feeling aggrieved by the judgment and

decree in the said suit, this appeal was preferred. Appeal was

dismissed for non-removal of office objections and application was

moved for restoring the appeal. That restoration application was

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dismissed in default. Whereafter, another application was filed

seeking restoration of the application seeking restoration of the

appeal. Even that application was dismissed in default. Therefore,

present application is filed seeking restoration of the application,

which was dismissed in default. Moreover, this application is moved

after two years and 108 days.

3 In consideration of the facts of the case, I am not

inclined to grant this application. Application is rejected.

                                            (SANDEEP K. SHINDE, J.)




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