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Murlidhar S/O Upasrao Nimkar And ... vs Project Officer, Soil And Water ...
2022 Latest Caselaw 4211 Bom

Citation : 2022 Latest Caselaw 4211 Bom
Judgement Date : 20 April, 2022

Bombay High Court
Murlidhar S/O Upasrao Nimkar And ... vs Project Officer, Soil And Water ... on 20 April, 2022
Bench: Manish Pitale
                                           1/1                          903.wp4174.2019

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH : NAGPUR

                             WRIT PETITION NO. 4174 OF 2019
                         Murlidhar s/o Upasrao Nimkar and Ors.
                                           Vs.
       Project Officer, Soil and Water Management Pilot Project, Nagpur and anr.
 ----------------------------------------------------------------------------------------------

Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.

----------------------------------------------------------------------------------------------

Mr. S. S. Deshpande, Advocate for petitioners. Mrs. U. A. Patil, Advocate for respondent Nos.1 and 2. Mr. H. D. Dubey, AGP for respondent/State.

                                           CORAM          :     MANISH PITALE J.
                                           DATE           :     20.04.2022.

                                           Mr.     Deshpande,          learned       counsel

appearing for the petitioners submits that he would rely upon certain judgments in support of his contention and that this petition can be finally heard and disposed of in a hearing which would take not more than half an hour.

2. The parties may serve copies of judgments on which they wish to rely, so that hearing on the next date is facilitated.

3. List for final disposal on 09.06.2022.

JUDGE Prity Digitally signed by PRITY S PRITY S GABHANE GABHANE Date:

2022.04.20 15:15:19 +0530

 
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