Citation : 2022 Latest Caselaw 4135 Bom
Judgement Date : 19 April, 2022
M-IAL-31167-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 31167 OF 2021
WITH
INTERIM APPLICATION (L) NO. 31198 OF 2021
IN
COMMERCIAL APPEAL (L) NO. 30897 OF 2021
IN
SUMMONS FOR JUDGMENT NO. 43 OF 2021
IN
COMMERCIAL SUMMARY SUIT NO. 238 OF 2020
Indian Bank ... Applicant
In the matter between :
Indian Bank ... Appellant
Versus
M/s. SKS Power Generation (Chhattisgarh) Limited ... Respondent
.........
Mr. Prakash Shinde instructed by MDP & Partners for the Applicant/Appellant.
.........
CORAM : K.R. SHRIRAM AND
N.R. BORKAR, JJ.
DATED : APRIL 19, 2022
P.C. :-
1. Not on board. Upon mentioning, taken on board.
2. Liberty to move on 6th June, 2022.
( N.R. BORKAR, J. ) ( K.R. SHRIRAM, J. ) Digitally signed by KANCHAN KANCHAN PRASHANT PRASHANT DHURI DHURI Date:
2022.04.21 11:08:14 +0530
Kanchan P Dhuri 1 / 1
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