Devidas Baburao Nanaware vs The State Of Maharashtra
2022 Latest Caselaw 4087 Bom

                      rpa                             1/1               2apeal 192 of 2018.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION


                                     CRIMINAL APPEAL NO.192 OF 2018


                      Devidas Baburao Nanaware                       .. Appellant
                            Versus
                      State of Maharashtra and Anr.                  .. Respondents

                                                       ......
                      Mr.Pramod G. Kathane, Advocate for the Appellant.
                      Mr.Arfan Sait, APP for the Respondent No.1-State.
                      Mr.Harshad Sathe, Advocate (Appointed) for Respondent No.2.
                                                       ......
                                                     CORAM :    PRAKASH D. NAIK, J.

DATED : APRIL 18, 2022.

P.C. :

Heard both the sides.

2 Closed for judgment.

(PRAKASH D. NAIK, J.)

Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2022.04.20 14:14:30 +0530