Messrs. Radio T. V. Commercials, ... vs Shobha Rajkumar Rajpal And Ors
2022 Latest Caselaw 4040 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 763 OF 2017

 James Changas Pereira And Ors                          ....APPELLANT
            V/S
 Shobha Rajkumar Rajpal And Ors                       ....RESPONDENT

WITH APPEAL FROM ORDER NO. 744 OF 2017

Messrs. Radio T. V. Commercials, Partnership ....APPELLANT Firm V/S Shobha Rajkumar Rajpal And Ors ....RESPONDENT

Mr. Mayur Khandeparkar a/w Ms. Gayatri Sharma i/by S. K. Shrivastav and Co., for Res No 7 in AO/763/2017 and For Appellant in AO/744/2017 Mr. Girish Godbole a/w Mr. Ferhan Duhas a/w Ms. Jyoti Ghag i/by Dua Associates for Respondent Mr. Sukand Kulkarni a/w Ms. Diksha Tripathi i/by Mr Amit Karkhanis for Respondent No. 6 to 8 in AO/744/2017 and For Appellant in AO/763/2017

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 13th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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