Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bafna Motors Private Limited vs Amanulla Khan
2022 Latest Caselaw 4035 Bom

Citation : 2022 Latest Caselaw 4035 Bom
Judgement Date : 13 April, 2022

Bombay High Court
Bafna Motors Private Limited vs Amanulla Khan on 13 April, 2022
Bench: N. J. Jamadar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      ARBITRATION APPLICATION NO. 340 OF 2019

 Bafna Motors Private Limited.                          ....PETITIONER
            V/S
 Amanulla Khan                                        ....RESPONDENT

WITH ARBITRATION PETITION NO. 1249 OF 2019

Bafna Motors Private Limited ....PETITIONER V/S Amanulla Khan ....RESPONDENT

Mr. K.L. Vyas, i/b. Karan K. Vyas, for Applicant/Petitioner. Mr. Mangesh Patel, for Respondent.



        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 13th April, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 1/1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter