Latabai Maharu Koli Alias Latabai ... vs The State Of Maharashtra And ...
2022 Latest Caselaw 4034 Bom

Citation : 2022 Latest Caselaw 4034 Bom
Judgement Date : 13 April, 2022

Bombay High Court

Latabai Maharu Koli Alias Latabai ... vs The State Of Maharashtra And ... on 13 April, 2022

Bench: R.D. Dhanuka, S. G. Mehare

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

               1116 WRIT PETITION NO.2691 OF 2022
     WITH CA/9494/2021 IN WP/7721/2020 WITH CA/8988/2021 IN
                         WP/7721/2020

LATABAI MAHARU KOLI ALIAS LATABAI CHANDRAKANT SONAWANE
                         VERSUS
         THE STATE OF MAHARASHTRA AND OTHERS
                            ...

                                 CORAM : R. D. DHANUKA &
                                         S.G. MEHARE, JJ.

DATED : 13/04/2022.

PER COURT :

1. Arguments are concluded. The parties have filed their brief

notes of arguments. Mr. D.R. Kale, learned Government Pleader

tendered three files for consideration of this Court. These original files

would be returned to the learned Government Pleader after the

pronouncement of the judgment. Closed for orders.

[ S.G. MEHARE, J. ] [ R. D. DHANUKA, J. ]

ssc/

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